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Statute cannot be read in a manner so as to confer immunity upon the resourceful people to violate law and permit them to continue to enjoy such violation for all times to come by paying some amount to the Authority.

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EFIs may participate in commodity derivatives contracts traded in stock exchanges in IFSC subject to the following conditions:-  The participation would be

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“Education is not only about learning from books in an enclosed classroom, but it is equally about imbibing sterling character traits in

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Supreme Court: The Bench of Dr. AK Sikri and Ashok Bhushan, JJ has declared the New Delhi Municipal Council (Determination of Annual