karnataka high court
Case BriefsHigh Courts

Considering this petition challenging appointment of the private respondents as Secretaries with Cabinet Rank, Court was of the view that the respondents were appointed to assist the Chief Minister and they are not functioning as the Ministers in the literal sense.

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As reported by ANI, NSA Ajit Doval has been re-appointed for a term of 5 more years and given cabinet rank in