Central Government Notification
Legislation UpdatesRules & Regulations

On 24th June, 2022, Central Government notified Indian Police Service (Fixation of cadre Strength) Fifth Amendment Regulations, 2022 and Indian Police Service

Case BriefsHigh Courts

Rajasthan High Court: A division bench of Akil Kureshi CJ and Madan Gopal Vyas J. dismissed the petition stating that nothing would

Case BriefsSupreme Court

Supreme Court: The bench of UU Lalit and Vineet Saran, JJ has held that the inter se placement of the candidates selected

Case BriefsHigh Courts

Patna High Court: A Single Judge Bench comprising of Nilu Agrawal, J. while hearing a civil writ petition ruled that the date

Supreme Court

Supreme Court: In a case where the Court was called upon to decide the question relating to reservation for a single post,