Copyright in ‘Lightning McQueen’ from ‘Cars’ protected in India under the International Copyright Order
Delhi High Court: A Single Judge Bench comprising of Pratibha M. Singh, J. allowed a suit filed by Disney Enterprises Inc. Against
cars
Delhi HC: Dignitaries including President, Vice-President, Lt. Governor to have number plates on their cars in compliance with MV Act, 1988
Delhi High Court: The Division Bench comprising of ACJ Gita Mittal and C Hari Shankar J., decided in a petition filed by