Clarification on applicability of Tax Deduction at Source on cash withdrawals
In order to discourage cash transactions and move towards less cash economy, the Finance (No. 2) Act, 2019 has inserted a new
cash withdrawals
Petition regarding tenability of restrictions imposed on over the counter cash withdrawals via Central Notification dated 08.11.2016, dismissed
Delhi High Court: While considering the present petitions regarding the tenability of the restrictions imposed on over the counter cash withdrawals via