Central Identities Data Repository Archives

Aadhaar number holders may update their documents in every 10 years vide Aadhaar (Enrolment and Update) (Tenth Amendment) Regulations, 2022

The Unique Identification Authority of India (UIDAI) on November 09, 2022, issued the Aadhaar (Enrolment and Update) (Tenth Amendment) Regulations, 2022. The

Legislation Updates Rules & Regulations

Amendment that permits people to provide a different address from one in Aadhaar as current address for the purpose of KYC — Notified

G.S.R. 840(E).—In exercise of the powers conferred by Section 73, read with Section 11A and Section 12AA of the Prevention of Money-laundering