1st NLIU-CTIL Certificate Course on International trade Law
NLIU-International Trade Law Journal is thrilled to announce the 1st NLIU-CTIL Certificate Course on International Trade Law (in collaboration with WTO Chairs
certificate course
ILS Pune | Certificate Course on Alternative Dispute Resolution (ADR) Methods 2023
About ILSCA: The Indian Law Society’s Centre for Arbitration & Mediation (ILSCA) was established on 3rd December 2016 by the Governing Council
NLUA | 7 days Certificate Course on Insolvency and Bankruptcy Code of India
ABOUT NLUJA National Law University and Judicial Academy, Assam (NLUJAA) was established by the National Law University and Judicial Academy, Assam N
RGNUL| Two Credit Certificate Course on International Humanitarian Law [Register by December 20, 2022]
ABOUT RAJIV GANDHI NATIONAL UNIVERSITY OF LAW, PUNJAB The Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by
NLIU | Certificate Course on Labour and Employment Laws
About National Law Institute University, Bhopal and Centre for Labour Laws The National Law Institute University, Bhopal (NLIU), was established
Fortitude Learning | Online 3 day Certificate Course on Mergers and Acquisitions [April 28– 30, 2022]
About the Course Through this course, we seek to provide the participants with an in-depth knowledge of the growing relevance of Mergers
ILS Pune | Certificate Course on Intellectual Property Rights Laws
Reported by Saranya Mishra
GNLU | Certificate Course on Comparative Criminal Law
Reported by Hrithik Khurana
GNLU | Certificate Course on “Legal Argument and Narrative”
Reported by Hrithik Khurana
ILS Pune | Certificate Course in Legislative Drafting
Reported by Saranya Mishra
GNLU Centre for Law & Economics announces Certificate Course on Economics of Constitutional Law
Reported by Hrithik Khurana