Charas

Karnataka High Court
Case BriefsHigh Courts

Karnataka High Court: In a case where the applicant-accused seeks bail on being apprehended by police, having possession of Ganja and Bhang

Case BriefsHigh Courts

Bombay High Court: Sandeep K. Shinde, J., granted bail to a person from whom LSD drops of LSD solution and charas was recovered

Case BriefsHigh Courts

Uttaranchal High Court: The Bench of Ravindra Maithani, J. allowed a petition setting aside the impugned order of the Court while passing