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Cheekati Manvendranath Roy

Appointments & Transfers News

Andhra Pradesh HC | Appointment Order of Two Judges

President appoints the following as the Judges of Andhra Pradesh High Court: Shri Cheekati Manvendranath Roy Shri Matam Venkata Ramana, in that

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Published on June 13, 2019June 14, 2019By Bhumika Indulia

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