justice ponugoti naveen rao
Appointments & TransfersNews

Consequent upon superannuation of Shri Justice Ponugoti Naveen Rao on 14.07.2023, Shri Justice Abhinand Kumar Shavili, the senior-most puisne Judge of the High Court of Telangana will perform the duties of the office of the Chief Justice of the High Court of Telangana

supreme court collegium
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The Seven Supreme Court collegium resolutions were passed on 05-07-2023.

Bombay High Court
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Shri Justice Nitin Madhukar Jamdar, Judge of Bombay High Court has been appointed as Acting Chief Justice to perform the duties of

calcutta high court chief justice
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Justice Tirunelveli Subbiah Sivagnanam was sworn in as the Chief Justice of Calcutta High Court on 11-05-2023.

justice s. manikumar
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Justice S Manikumar, former senior-most Judge of Madras High Court, who was appointed as the 36th Chief Justice of Kerala High Court in 2019, is all set to retire today.

justice sabina
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The Supreme Court Collegium in February had recommended Justice Sabina’s name for appointment as the Chief Justice of High Court of Himachal Pradesh.

Supreme Court collegium resolution
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The three Supreme Court collegium resolutions were passed dated 12-04-2023.

Patna High Court Chief Justice
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Former Judge of Kerala High Court, Justice K. Vinod Chandran was recently appointed as 44th Chief Justice of Patna High Court. He is popularly known for his by-the-book approach in the legal fraternity.

Justice Ramesh Sinha
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Justice Ramesh Sinha, former senior judge of Allahabad High Court was recently appointed as the 15th Chief Justice of Chhattisgarh High Court via notification issued by the Ministry of Law and Justice.

Chief Justice of Calcutta
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Justice Prakash Shrivastava retires today after being the Chief Justice of Calcutta High Court for one and half years.

Patna High Court
Case BriefsHigh Courts

The Patna High Court rejected the anticipatory bail plea of an IPS Officer who hired a conman to pose as the as the Chief Justice of the Patna High Court and to make calls to other officers for taking decision in his favour in a corruption case against him.

Ministry of Law and Justice
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Justice Pritinker Diwaker, Justice Ramesh Sinha and Justice Vinod Chandran appointed as Chief Justices for Allahabad High Court, Chattisgarh High Court and Patna High Court respectively.

Justice Arup Kumar Goswami
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Justice Arup Kumar Goswami who was appointed as the 14th Chief Justice of the High Court of Chhattisgarh with effect from 12-10-2021 is retiring today. Justice Goswami is known to be a cricket enthusiast and has represented Assam in the Ranji Trophy.

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Justice Sonia Giridhar Gokani, who recently took oath as the Gujarat High Court’s 28th and First Woman Chief Justice, retired on 25-02-2023 after a shortest tenure of any Chief Justice in the history of Gujarat High Court

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Former Judge of Uttaranchal High Court, Justice Sanjaya Kumar Mishra was recently elevated as the Chief Justice of the Jharkhand High Court. At his swearing-in ceremony, Justice Mishra stated that his priority will be to impart justice to the poor and downtrodden while expediting old cases.

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Justice Jaswant Singh who was appointed as the 7th Chief Justice of Tripura High Court, has had an extensive legal career spanning 30+ years and has an avid interest in sports like lawn tennis, cricket and golf.

Appointments & TransfersKnow thy JudgeNews

In a historic moment for Gujarat High Court, today Justice Sonia G. Gokani took oath as the High Court’s First Woman Chief Justice. The Supreme Court Collegium recommended as her name for the post stating that her elevation will bring a sense of inclusion and facilitate representation.

Delhi High Court
Case BriefsHigh Courts

The Delhi High Court had initiated criminal contempt proceedings against defendants in a suit after the Registrar (Vigilance)’s inquiry revealed that the defendants placed a fabricated Intellectual Property Appellate Board’s Order on record.

Justice Dipankar Datta
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Former Chief Justice of the Bombay High Court, Justice Dipankar Datta, was sworn in as a Supreme Court Judge. His appointment now raises the judicial strength of the Supreme Court to 28 out of total strength of 34 judges

Case BriefsSupreme Court

Supreme Court: In an interesting question raised before it that compelled the bench of Aniruddha Bose and Vikram Nath*, JJ to reserve