Aditya Birla Fashion and Retail Limited
Law Firms NewsNews

Aditya Birla Fashion and Retail Limited | Joint venture with Christian Louboutin SAS Khaitan & Co advised Aditya Birla Fashion and Retail

Case BriefsForeign Courts

European Court of Justice: In May 2013, Christian Louboutin initiated proceedings before the District Court, The Hague, Netherlands, claiming that Van Haren