President of India passes the — Calcutta High Court (Establishment of Circuit Bench at Jalpaiguri) Order, 2019
Ram Nath Kovind, President of India after consultation with the Governor of West Bengal and the Chief Justice of Calcutta High Court
Circuit Bench
Establishment of Circuit Bench of Calcutta High Court at Jalpaiguri–Approved by the Cabinet
Jurisdiction over four districts – Darjeeling, Kalimpong, Jalpaiguri and Cooch Behar