Know Thy Newly Appointed Supreme Court Judge: Justice S.V. Bhatti
Justice Bhatti served as Chief Justice of Kerala High Court for 1 month before being elevated to the Supreme Court on 14-07-2023.
Collegium Resolution
SC collegium recommends Justice Robin Phukan’s appointment as Gauhati HC’s permanent Judge; 3 Advocates, including 1 flagged by IB, for appointment as Bombay HC Judges
The two Supreme Court collegium resolutions were passed on 02-05-2023.
Justice T Raja to be transferred from Madras High Court to Rajasthan High Court at the earliest, Supreme Court Collegium reiterates its recommendation
The Collegium resolution was passed on 19-04-2023.
Supreme Court Collegium recommends appointment of 6 Additional Judges for Permanent Judgeship in Punjab and Haryana High Court
The Supreme Court resolution was passe dated 17-04-2023.
Supreme Court Collegium recommends elevation of three Judicial Officers from the Delhi Higher Judiciary to the Delhi High Court
The Supreme Court Collegium Resolution was passed dated 12-04-2023.
Supreme Court Collegium recommends elevation of Advocates and Judicial Officers in Madhya Pradesh, Chhattisgarh, and Uttarakhand High Court
The three Supreme Court collegium resolutions were passed dated 12-04-2023.
‘Elevate Judges in accordance with their seniority’, SC Collegium recommendations for Madras High Court and Punjab and Haryana High Court
“The names which have been recommended earlier in point of time including the reiterated names ought not to be withheld or overlooked as this disturbs their seniority whereas those recommended later steal march on them. Loss of seniority of candidates is a matter of grave concern.”
Elevation of 2 Advocates and 4 Judicial Officers as Judges: SC Collegium recommends
Calcutta High Court | Elevation of 2 Advocates and 4 Judicial Officers as Judges Supreme Court Collegium has approved the proposal for
Collegium approves — elevation of 3 Advocates and 1 Judicial Officer as Judge of Kerala HC
Collegium Resolution The Supreme Court Collegium approved the proposal for elevation of the following persons as Judges of the Kerala High Court:
SC Collegium reiterates recommendation for appointment of Advocate Aniruddha Roy as Judge of Cal HC
The Supreme Court Collegium resolved to reiterate its recommendation dated 24-10-2018 for the appointment of Shri Aniruddha Roy, Advocate, as Judge of
SC Collegium Resolutions| 3 Addl. Judges to be permanent; One-Year extension of Justice Protik Prakash Banerjee as Addl. Judge
Supreme Court Collegium has resolved to recommend that Justice Protik Prakash Banerjee be appointed as Additional Judge of the Calcutta High Court
Collegium recommends 1 out of 4 Judicial Officers and 1 out of 8 Advocates to be the Judge of Orissa HC
Proposal for appointment of following four Judicial Officers as Judges of the Orissa High Court: Shri Satya Narayan Mishra Shri Bibhu Prasad
SC Collegium elevates 6 Judicial Officers as Judges of P&H HC; One case remitted back to HC
Proposal for appointment of following seven Judicial Officers as Judges of the Punjab & Haryana High Court: 1. Shri Satish Kumar Aggarwal,
SC Collegium Resolution | Elevation of an Advocate and Judicial Officers as Judges in Bombay HC
Proposal for appointment of following one Advocate and seven Judicial Officers, as Judges of the Bombay High Court ADVOCATE: 1 Shri Amit
BREAKING | Collegium reiterates its earlier recommendation and modifies it that Justice A.A. Kureshi be appointed as Chief Justice of Tripura HC
Reconsideration of proposal for appointment of Justice A.A. Kureshi as Chief Justice of Madhya Pradesh High Court Collegium recommended that Justice A.A.
SC Collegium recommends the appointment of 3 Addl. Judges of Allahabad HC to be Permanent
Proposal for appointment of Justices (1) Rahul Chaturvedi, (2) Irshad Ali, and (3) Neeraj Tiwari, Additional Judges of the Allahabad High Court,
Collegium reiterates its recommendation for transfer of Justice Vivek Agarwal to Allahabad HC
Reconsideration of the proposal of transfer of Justice Vivek Agarwal, Judge, Madhya Pradesh High Court. Collegium had recommended transfer of Justice Vivek
Collegium Resolution | Justice P.V. Sanjay Kumar, Judge, Telangana HC to be transferred to P&H HC
The Collegium comprising of Ranjan Gogoi, CJ and S.A. Bobde, N.V. Ramana, Arun Mishra and R.F. Nariman, JJ. resolves to recommend that
SC Collegium recommends the transfer of Justice Ujjal Bhuyan, Judge, Gauhati HC
The Collegium comprising of Ranjan Gogoi, CJ and S.A Bobde, N.V. Ramana, Arun Mishra and R.F. Nariman, JJ. resolves to recommend that
SC Collegium recommends the appointment of Justice Indrajit Mahanty as Chief Justice of Rajasthan HC
Recommendation of appointment of Justice Indrajit Mahanty as Chief Justice in Rajasthan High Court by the Supreme Court Collegium. Office of the