Bringing you the Best Analytical Legal News
Supreme Court Collegium comprising of Ranjan Gogoi, CJ and S.A Bobde and N. V. Ramana, JJ. recommends the appointment of Justice Ravi
Supreme Court Collegium comprising of Ranjan Gogoi, CJ and S.A Bobde, N.V. Ramana, Arun Mishra and R.F. Nariman, JJ. recommends the following
Proposal for appointment of following 19 Additional Judges of the Allahabad High Court, as Permanent Judges of that High Court: 1. Justice
Proposal for appointment of following 9 Advocates as Judges of the Rajasthan High Court, but only 2 Judges were recommended to be
Proposal for the appointment of following 4 Advocates as Judges of the Andhra Pradesh High Court and 3 Advocates as Judges of
Proposal for appointment of 8 Advocates, as Judges of the Punjab & Haryana High Court: 1. Shri Jasgurpreet Singh Puri, 2. Shri
Proposal for appointment of following three Additional Judges of the Chhattisgarh High Court, as Permanent Judges of that High Court: 1. Justice
Justice A.A. Kureshi is the senior-most Judge from Gujarat High Court and at present is functioning, on transfer, in Bombay High Court. Having
Justice D.N. Patel is a senior puisne Judge from Gujarat High Court and at present is functioning, on transfer, in Jharkhand High
Appointment of following four Judicial Officers as Judges of the Andhra Pradesh High Court and three Judicial Officers as Judges of the
Appointment of Justice P.R. Ramachandra Menon, Judge, Kerala High Court as Chief Justice in Chhattisgarh High Court. Collegium comprising of Ranjana Gogoi,
Proposal for the appointment of Dr. (Smt.) Shashikala Moody Anandappa Urankar, Judicial Officer as Judge of the Karnataka High Court. On the
This relates to the proposal for appointment of following two Advocates as Judges of the Delhi High Court: Shri Krishnendu Datta Shri
Collegium comprising of Ranjan Gogoi, CJ and S.A. Bobde and N.V. Ramana, JJ., recommends for the appointment of following three Advocates, as