Central Administrative Tribunal
Case BriefsTribunals/Commissions/Regulatory Bodies

The case was filed, compelled by the absence of communication regarding the outcome of the selection process for the post of Primary Teacher (Music) despite an active participation, whereas other candidates received offers of appointment while keeping her in the dark about the status.

Case BriefsHigh Courts

Bombay High Court: A Single Judge Bench comprising of A.M. Badar, J. allowed an appeal filed against the order of the trial