Delhi High Court
Case BriefsHigh Courts

Delhi High Court: A Division Bench of Suresh Kumar Kait and Saurabh Banerjee, JJ. granted compassionate allowance to widow of Late Naik

Case BriefsHigh Courts

Punjab and Haryana High Court: A petition was filed before a Division Bench of Rajiv Sharma and Kuldip Singh, JJ. seeking quashing