Government of Tamil Nadu
Legislation UpdatesRules & Regulations

On 8-3-2023, the Government of Tamil Nadu notified the Tamil Nadu Civil Services (Appointment on Compassionate Grounds) Rules, 2023. Key Points: Under

Case BriefsHigh Courts

Tripura High Court: The Division Bench of Akil Kureshi, CJ. and S.G. Chattopadhyay, J., dismissed a petition which challenged an order passed

Case BriefsHigh Courts

Madhya Pradesh High Court: G.S. Ahluwalia, J., dismissed a petition after considering the facts of the case and found that the petitioner was

Case BriefsHigh Courts

Allahabad High Court: This writ petition was filed before a Single Judge Bench of Ashwani Kumar Mishra, J. against an order where

Case BriefsHigh Courts

Chhattisgarh High Court: A Division Bench comprising of Ajay Kumar Tripathi, CJ. and Parth Prateem Sahu, J. declared that being an informed

Case BriefsHigh Courts

Calcutta High Court: A Division Bench comprising of Debasish Kar Gupta and Shampa Sarkar, JJ. dismissed the petition filed under Article 226