NEET-UG, 2018| Candidate awarded compensatory marks in lieu of error in translation of questions
Calcutta High Court: The Bench of Arindam Sinha, J. disposed of a petition by awarding 20 compensatory marks to the petitioner for
Compensatory marks
SC approves ‘normalization formula’ to compensate for irregularities and mismanagement in CLAT 2018 examination
Supreme Court: The Vacation Bench of UU Lalit and Deepak Gupta JJ. has passed an order directing National University of Advanced Legal