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Compliance Checklist

Compliance Checklist

Compliance checklist for change of name of a company [PL Archives]

Gaurav N Pingle, Practising Company Secretary, Pune

Cite as: (2021) PL (CSP) March 86

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Published on March 13, 2021By Editor_4

4 Comments8070 views

OP. ED.Practical Lawyer Archives

Compliance Checklist for amending the object clause of a company

Gaurav N Pingle, Practising Company Secretary, Pune
Cite as: (2021) PL (CSP) February 68

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Published on February 17, 2021March 22, 2021By Bhumika Indulia

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OP. ED.Practical Lawyer Archives

Compliance Checklist for Amending the Articles of Association of Company

Gaurav N Pingle, Practising Company Secretary, Pune

Cite as: (2021) PL (CSP) January 75

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Published on February 5, 2021July 18, 2023By Bhumika Indulia

2 Comments12340 views

OP. ED.Practical Lawyer Archives

Compliance Checklist for Preparing Minutes of Board Meeting Conducted through Videoconferencing

Gaurav N Pingle, Practising Company Secretary, Pune

Cite as: (2020) PL (CSP) December 61

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Published on December 14, 2020July 18, 2023By Bhumika Indulia

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OP. ED.Practical Lawyer Archives

Compliance Checklist for Preparation of Board’s Report for Small Company & OPC

Gaurav N Pingle, Practising Company Secretary, Pune
Cite as: (2020) PL (CSP) September 61

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Published on October 3, 2020July 18, 2023By Bhumika Indulia

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OP. ED.Practical Lawyer Archives

Compliance Checklist for preparation and sending of Notice of shareholders’ meeting

Gaurav N Pingle, Practising Company Secretary, Pune
Cite as: (2020) PL (CSP) July 57

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Published on August 21, 2020July 18, 2023By Bhumika Indulia

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OP. ED.Practical Lawyer Archives

Compliance checklist for buy-back of equity shares

by Gaurav N Pingle*

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Published on April 20, 2020July 18, 2023By Bhumika Indulia

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Compliance Checklist

OP. ED.Practical Lawyer Archives

Compliance checklist for issue of shares on rights basis

by Gaurav N Pingle*

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Published on April 18, 2020July 18, 2023By Bhumika Indulia

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OP. ED.Practical Lawyer Archives

Compliance Checklist for declaration of beneficial interest in shares of company

Gaurav N Pingle, Practising Company Secretary, Pune
Cite as: (2020) PL (CSP) February 70

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Published on February 10, 2020March 21, 2021By Bhumika Indulia

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OP. ED.Practical Lawyer Archives

Compliance Checklist for Appointment of Managing Director and Manager

Gaurav N Pingle, Practising Company Secretary, Pune

Cite as: (2019) PL (CSP) December 62

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Published on December 7, 2019March 21, 2021By Bhumika Indulia

2 Comments17129 views

OP. ED.Practical Lawyer Archives

Compliance Checklist for Issue of Equity Shares with Differential Voting Rights

Gaurav N Pingle, Practising Company Secretary, Pune

Cite as: (2019) PL (CSP) October 74

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Published on October 17, 2019March 21, 2021By Bhumika Indulia

3 Comments11070 views

Compliance Checklist

OP. ED.Practical Lawyer Archives

Compliance Checklist for Acceptance of Unsecured Loans from Directors and Shareholders of Private Company

Gaurav N Pingle, Practising Company Secretary, Pune
Cite as: (2019) PL (CSP) August 70

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Published on August 12, 2019March 21, 2021By Bhumika Indulia

1 Comment25005 views

OP. ED.Practical Lawyer Archives

Compliance Checklist for Issue of Share Certificates Under Companies Act, 2013

Gaurav N Pingle, Practising Company Secretary, Pune

Cite as: (2019) PL (CSP) July 67

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Published on July 13, 2019March 21, 2021By Bhumika Indulia

6 Comments21789 views

OP. ED.Practical Lawyer Archives

Compliance Checklist for Incorporation of Companies with Charitable Objects

Gaurav N Pingle, Practising Company Secretary, Pune
Cite as: (2019) PL (CSP) May 70

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Published on June 5, 2019March 21, 2021By Bhumika Indulia

2 Comments6565 views

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