Case BriefsHigh Courts

Jammu and Kashmir High Court: Rajesh Bindal, J. stayed the order of the Special Tribunal and called such action illegal. A brief

Case BriefsHigh Courts

Kerala High Court: The Bench of Devan Ramachandran, J. allowed a petition for consideration of passport application a person entangled in a

Case BriefsHigh Courts

Himachal Pradesh High Court: A Single Judge Bench comprising of Vivek Singh Thakur, J., decided a revision petition wherein the order of