Condoning Delay

Delhi High Court
Case BriefsHigh Courts

The mistake of the patent agent would be similar to the mistake of an advocate who may be representing parties in any

Case BriefsTribunals/Commissions/Regulatory Bodies

Customs, Excise and Service Tax Appellate Tribunal, Chennai: Assessee preferred this appeal before P. Dinesha, J., where assessee was only aggrieved by