Cabinet approves signing of an MoU between India and Nepal in the field of biodiversity conservation
The Union Cabinet has approved the proposal of the Ministry of Environment, Forest and Climate Change for signing an MoU with the
conservation
Conserving environment is duty of the State; ‘Bugyal’ must be resumed to nature to provide for whom it was meant: Uttaranchal HC
Uttaranchal High Court: A Division Bench of Rajiv Sharma, ACJ. and Lok Pal Singh, J., gave directions to the State Government against
ECJ: By adopting a certain derogation regime and allowing the capture of 7 species of wild birds, Malta has failed to fulfil its obligations under EU Law
European Court of Justice (ECJ): The ECJ has declared that Malta has failed to fulfil its obligations under EU law by adopting