Justice BR Gavai speech
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Justice BR Gavai explained that the power of judicial review is based on the basic principles of separation of power, being essential for a society governed by the rule of law, that every State organ has the power to act in its domain.

International seminar
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ABOUT UILS University Institute of Legal Studies (UILS) was established in 2004-05 with the aim of providing quality education and training in

delhi high court
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The interpretation of the term other authority has evolved over a period of time where the judicial dictum, at various instances has decided for inclusion or exclusion of various authorities under Article 12 of the Constitution of India.

RANKA National Moot Court-2
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Lawctopus Post Particulars • About the Organisers About Faculty of Law at Vivekananda Global University, Jaipur At Faculty of Law, Vivekananda Global

Law College Dehradun-2
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Law College Dehradun, faculty of Uttaranchal University, an institution contributing splendidly to legal education since 2002, invites you to the new edition

National Article Writing Competition
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ABOUT THE EVENT The JLU Centre for Constitutional Law and Human Rights at the Faculty of Law, Jagran Lakecity University, is hosting

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Introduction: On 19 October 2023, the Supreme Court delivered a ground-breaking verdict on same-sex marriage. This landmark decision ignited discussions across the

Legislative Drafting
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After the successful release of the inaugural edition of NLIU – Journal for Legislative Drafting and Parliamentary Research (JLDPR) on the occasion

international-confreence
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About Geeta Global Law School, Geeta University, Panipat, Delhi-NCR The broad general function of the law department at Geeta University is to

himachal-pradesh
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The Competition 4th Himachal Pradesh National Moot Court Competition, 2023 [13th — 14th October 2023 & 28th — 29th October 2023] About

indian journal of constitutional law
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About the Journal  The Indian Journal of Constitutional Law (IJCL) (ISSN: 0975-0134), a flagship journal of NALSAR University of Law is now

national amity quiz on constitutional law
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ABOUT THE EVENT:- After the successful conduct of the 4th National AQCL, Amity Law School, Amity University Uttar Pradesh, Lucknow Campus presents,

constitutionalism and rule of law
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EBC brings Justice A.K. Sikri’s book on Constitutionalism & the Rule of Law, In a Theatre of Democracy.

national essay writing competition
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The Centre for Competition Law and Policy (CCLP), Maharashtra National Law University, Aurangabad excited to announce the 1st MNLU-A National Essay Writing Competition, 2023 and invites participation from Five-Year and Three-Year LL.B. Courses and LL.M. students.

constitutionalism in contemporary times
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A. ABOUT THE EVENT AND THE ORGANISERS The Centre for Comparative Constitutional Law & Administrative Law and the Constitutional Law Society at

constitutional law and administrative law journal
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1. GENERAL GUIDELINES 1.1 The Comparative Constitutional Law and Administrative Law Journal [“Journal”] attempts to initiate and foster academic dialogue concerning the

ifim national moot court competition
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The ‘2nd IFIM National Moot Court Competition, 2023.’ is being organized by the IFIM NMCC Organizing Committee, scheduled to be held from

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ABOUT DSNLU The Government of Andhra Pradesh established Damodaram Sanjivayya National Law University (DSNLU) vide DSNLU Act, 2008 at Visakhapatnam to impart

Call for Blogs | CLS TNNLU Blog
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About the CLS-TNNLU Blog The CLS Blog is a forum created by the Constitutional Law Society, TNNLU to enrich the dialogue surrounding

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ABOUT THE JOURNAL The NLIU Law Review is the flagship journal of the National Law Institute University, Bhopal. It is a peer-reviewed