Delhi High Court
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The petition was filed by the sister of Mr. Raghwendra Pratap Singh, an Indian national who has been arrested in Uzbekistan and is hereby seeking consular access and legal representation.

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International Court of Justice at Hague, will be delivering its Judgment in the Kulbhushan Jadhav Case today, i.e. 17-07-2019. A public sitting

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“India’s hands are sullied”                                    

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International Court of Justice at the Hague pronounced it’s verdict in favour of India. It said that the conditions required to indicate