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Delhi High Court

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Delhi High Court directs Telegram and Mega to immediately take down any illegal content uploaded on their platform relating to DocTutorials

Delhi High Court: Pratibha M Singh, J. directed Telegram and Mega that whenever unauthorized and illegal content, relating to the copyrighted data

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Published on July 18, 2022July 21, 2022By Editor_4

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Content Regulation| Netflix, Amazon prime alleged to be in violation of IPC and IT Act for streaming ‘vulgar’ content

As reported by media, a PIL has been filed in the Delhi High Court seeking regulation of content on online platforms such

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Published on October 16, 2018October 16, 2018By Bhumika Indulia

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