convicted

Manipur High Court
Case BriefsHigh Courts

Manipur High Court: In a case where the criminal appeal was pending and the applicant convicted under Section 6 of the Protection

Case BriefsHigh Courts

Gauhati High Court: A Division Bench comprising of Suman Shyam and A.M. Buzor Baruah, JJ., altered the conviction and sentence of the

Case BriefsHigh Courts

Uttaranchal High Court: While answering the criminal reference in a case falling under the category of ‘rarest of rare cases’, a Division