Call for Papers | Amity Law Review (ALR), Vol.19, 2023 | November 24, 2023
About the Journal Amity Law Review (ALR) is a double-blind peer reviewed/refereed journal of Amity Law School, and is in circulation since
Corporate
Danish Kazi & Manan Mehta join Shardul Amarchand Mangaldas as Partners in the Firm’s General Corporate Practice in Mumbai
Shardul Amarchand Mangaldas & Co. is pleased to announce that Danish Kazi and Manan Mehta will be joining the firm as Partners
MNLU Mumbai | 10 days Capacity Building Workshop on Research Methodology & Introduction to Statistical Package for Social Science
About MNLUM:- MNLU Mumbai established under the Maharashtra National Law University Act 2014 on 20th March 2014, is one of the premier
Call for Papers- Sun Law Journal Volume I [Submit Abstract by 20th December]
About The SUN LAW JOURNAL It is the flagship journal of the School of Law, Sandip University, Nashik, Maharashtra. It
VIPS | National Webinar on “Prevention of Money Laundering Act (PMLA) and its Impact on Corporates”
What are the intricacies of money laundering and how is it prevented? Is there any statute regulating it? Are you curious about
MCA Breather for Independent Directors
*Bhumesh Verma, Managing Partner and **Paruchuri Baswanth Mohan, Research Associate, Corp Comm Legal
Cite as: (2020) PL (CL) June 91
5th NLIU-Trilegal Summit on Corporate and Commercial Laws, 2019
The Centre for Business and Commercial Laws (CBCL) of National Law Institute University, Bhopal (NLIU) is delighted to present to you the