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“Corruption can seep into many aspects of society, creating a ripple effect of negative consequences.”
Supreme Court directed IPS Officer D Roopa and IAS Officer Rohini Sindhuri, to not give any interview or any information to the media, social and print, in any form.
Punjab and Haryana High Court: Arvind Singh Sangwan, J., stayed the proceedings against former Chief Minister of Haryana–Bhupinder Singh Hooda with regard
Madras High Court: A Bench of Dr S. Vimala, J. addressed a writ petition in which it was stated that petitioner was
Supreme Court: The Bench comprising of CJ Ranjan Gogoi and S.K. Kaul and K.M. Joseph, JJ. proceeded with the matter regarding CBI
Supreme Court: The Bench comprising of CJ Ranjan Gogoi and S.K.Kaul, J. addressed the progress in the matter regarding CBI Director Alok