court martial

Case BriefsSupreme Court

Supreme Court: In a case where it was argued before the bench of Dr. DY Chandrachud* and Surya Kant, JJ that in

Armed Forces Tribunal
Case BriefsTribunals/Commissions/Regulatory Bodies

Armed Forces Tribunal: The Division Bench of Justice Umesh Chandra Srivastava and Vice Admiral Abhay Raghunath Karve, Member (A) slammed the Union

Case BriefsSupreme Court

Supreme Court: In a case where an Armed Force Tribunal ordered retrial on the ground that the procedure prescribed in Rule 180

Case BriefsSupreme Court

Supreme Court: Deciding the question as to the scope of power of Armed Forces Tribunal to hear the appeals arising out of