Shri Dattopant Thengadi
Law School NewsMoot Court Announcements

Amity Law School is organizing Shri Dattopant Thengadi Memorial 7th AUMP National Moot Court Competition 2024 and is inviting participation to the same.

Indian Perspective
OP. ED.Practical Lawyer Archives

Devna Arora* and Didon Misri**

Indian Criminal Justice System
Op EdsOP. ED.

by Shubham Pandey* and Uday Shankar**

Experts CornerSiddharth R Gupta

by Siddharth R. Gupta† and Mayank Bansal††
Cite as: 2022 SCC OnLine Blog Exp 51

Case BriefsHigh Courts

Madhya Pradesh High Court: The Division Bench of Vivek Rusia and Rajendra Kumar (Verma), JJ., held that, If a Kazi entertains a

Case BriefsHigh Courts

Jammu and Kashmir High Court: Rajnesh Oswal, J., while rejecting the present petition on lack of merits, said, “…this Court is of

Case BriefsHigh Courts

Madhya Pradesh High Court: The Division Bench of S.K. Seth, CJ and Vijay Kumar Shukla, J. declared that a publicity maneuvered petition