Cow Vigilantism/Lynching| No citizen can assault the human dignity of another, such an action would comatose the majesty of law: SC
‘No act of a citizen is to be adjudged by any kind of community under the guise of protectors of law’ Supreme
Cow vigilantism/lynching
Cow Vigilantism| Parliament to frame a separate offence of lynching with punishment: SC
Supreme Court: The Bench comprising of CJI Dipak Misra, A.M. Khanwilkar and D.Y. Chandrachud JJ., addressed the issue of ‘Violence by vigilante