Cow Vigilantism: SC directs all States to appoint nodal officer to prevent further incidents
Supreme Court: The The 3-judge bench of Dipak Misra, CJ and Amitava Roy and AM Khanwilkar, JJ directed all the States to
cow vigilantism
Centre to SC: We are against Cow Vigilantism; States should take action against such acts
Supreme Court: The Court asked all the States to issue affidavits on the the rising incidents of cow vigilantism across the country,