Crime Branch Archives

Delhi High Court denies anticipatory bail in Amazon Prime fake call center fraud case

The case of the prosecution that tele-callers were impersonating themselves as employees of Amazon and receiving calls from customers, who were facing problems related to Amazon Prime Videos and other services provided by Amazon.

Case Briefs High Courts

Setback for Former Hockey Player Birendra Lakra; Orissa HC orders fresh Probe into Friend’s Death

The Court said that proper and fair investigation is sine qua non of criminal jurisprudence and directed the CID-Crime Branch to reinvestigate the case.

Case Briefs High Courts

J&K HC | Crime Branch has no jurisdiction over matters beyond territory of J&K; matter transferred to CBI

Jammu & Kashmir High Court: Dhiraj Singh Thakur, J. allowed a petition to direct the CBI to take charge of the present

Case Briefs High Courts

Del HC | Court approves of road map prepared by Delhi Police for online reporting of missing persons: hopes that time-frames shall be duly complied with

Delhi High Court: A Division Bench of Manmohan and Sangita Dhingra Sehgal, JJ. appreciated the Delhi Police for the alacrity with which it