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Justice Prasanna B. Varale, Chief Justice of Karnataka High Court stated that the directive was issued in the interest of the system and urged everyone to cooperate.
On 24-8-2023, the Securities and Exchange Board of India (‘SEBI') made modifications in Cyber Security and Cyber Resilience frame for Stock Exchanges,
[Submit Abstract by 15 March 2023] Symbiosis Law School, Hyderabad is organizing a One-Day National Seminar on Emerging Technological Trends in Cyber
The Centre for Research, Development and Training in Cyber Laws and Cyber Security (CRDT-CLCS) is organising the National Level Essay Writing competition on the
by Achint Kaur†
Cite as: 2022 SCC OnLine Blog Exp 69
On 06-07-2022, Securities and Exchange Board of India (‘SEBI’) issued a circular on framework for Cyber Security and Cyber Resilience for all
The Government of Cuba has announced that the following decrees have officially come into force: Decree-Law No. 35 on Telecommunications, Information and
Union Cabinet gave its approval for signing a Memorandum of Cooperation (MoC) in the field of cybersecurity between India and Japan. The