Central/State Govts to refrain from using the nomenclature ‘Dalit’ as interchangeable with SCs/STs
Madhya Pradesh High Court: In the instant writ petition, wherein it was prayed that the use of nomenclature ‘Dalit’ be prohibited in
Madhya Pradesh High Court: In the instant writ petition, wherein it was prayed that the use of nomenclature ‘Dalit’ be prohibited in