UGC Committee to regulate fee for medical courses in Deemed Universities
Pursuant to the order dated 26.04.2018 of Madras High Court in Writ Petitions Nos. 14232 and 17778 of 2017, University Grants Commission
Deemed Universities
Distance learning Technical degrees obtained during 2001-2005 from Certain Deemed Universities suspended; Post 2005 degrees cancelled
Supreme Court: In a major decision in the matter relating to the students enrolled in the Distance learning Engineering Courses of certain