National Consumer Disputes Redressal Commission
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National Consumer Disputes Redressal Commission (NCDRC): A Division Bench of Dr S.M. Kantikar (Presiding Member) and Dinesh Singh (Member), while addressing the issue

National Consumer Disputes Redressal Commission
Case BriefsTribunals/Commissions/Regulatory Bodies

National Consumer Redressal Commission (NCDRC): Justice V.K. Jain (Presiding Member) while dismissing the revision petition filed by Yash Raj Films with regard

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As reported by ANI, Four Public Sector Banks have been fined by Reserve Bank Of India. The stated banks are Corporate Bank