judicial innovation
Op EdsOP. ED.

by Shubham Pandey* and Uday Shankar**

Case BriefsForeign Courts

Federal Court of Malaysia: A Full Bench of Richard Malanjum, Ahmad Maarop, Zaharah Ibrahim, David Wong Dak Wah, Ramly Ali, Azahar Mohamed,

Case BriefsHigh Courts

Uttaranchal High Court: An order suspending the petitioner Chairman of Zila Panchayat (Haridwar), was quashed in a writ petition by a Single