designation of senior advocates Archives

SC issues guidelines for designation of Senior Advocates by the Supreme Court of India

As per the fresh guidelines for the designation of Senior Advocates, there shall be no voting by secret ballot save in an exceptional situation, for reasons to be recorded.

Case Briefs High Courts

Kar HC | Assessment of permanent committee for designating Senior Advocates held to be reasonable and reliable; writ petitions filed by the members of the Bar rejected

Karnataka High Court: A Division Bench of Abhay S. Oka and Mohammad Nawaz, JJ., rejected the writ petitions contested by the members

Case Briefs Supreme Court

Matter relating to designation of Senior Advocates in the Supreme Court referred to larger bench

Supreme Court: The Bench of Ranjan Gogoi and Navin Sinha, JJ referred the matter relating to framing of guidelines for designation of