Delhi High Court
Case BriefsHigh Courts

The petition was filed by the sister of Mr. Raghwendra Pratap Singh, an Indian national who has been arrested in Uzbekistan and is hereby seeking consular access and legal representation.

Case BriefsHigh Courts

Uttaranchal High Court: The Single Judge Bench comprising of V.K. Bist, J. disposed of a petition while giving certain directions in regard