Case BriefsHigh Courts

Madras High Court: Expressing that, the right of worship guaranteed under the Constitution to be respected by all concerned and devotees cannot

National Consumer Disputes Redressal Commission
Case BriefsTribunals/Commissions/Regulatory Bodies

National Consumer Disputes Redressal Commission (NCDRC): A Single Judge Bench of V.K. Jain, J., allowed a revision petition filed against the order