Delhi High Court
Case BriefsHigh Courts

The term ‘Doxing’ comes from the phrase ‘dropping documents’ or ‘dropping dox’ on someone, which appears to have originated in 1990s, that involved uncovering and revealing the identity of people who fostered anonymity.

consumer protection
Conference/Seminars/LecturesLaw School News

The use of technology in financial products and services (fintech) is resulting in a wide array of new approaches to financial products

Conference/Seminars/LecturesLaw School News

Reported by Hrithik Khurana