Skip to content

SCC Times

Bringing you the Best Analytical Legal News

Site navigation

Home
News
OP. ED.
Experts Corner
Case Briefs
Legislation
Legal RoundUp
Cases
Law School News
Law made Easy
Know thy Judge
Interviews
Mental Health
- Articles
- A Talk
Book Reviews
Watch Now
Subscribe

Digital Economy

Call For Papers Law School News

Call for Papers| DSNLJ

DSNLJ, the law journal by the Society for Paper Publications, DSNLU is inviting submissions by way of a call for papers on

Click to share on Facebook (Opens in new window)
Click to share on Twitter (Opens in new window)
Click to share on LinkedIn (Opens in new window)
Click to share on WhatsApp (Opens in new window)
More

Click to print (Opens in new window)
Click to email a link to a friend (Opens in new window)
Click to share on Telegram (Opens in new window)
Click to share on Reddit (Opens in new window)
Click to share on Tumblr (Opens in new window)
Click to share on Pinterest (Opens in new window)
Click to share on Pocket (Opens in new window)
Click to share on Skype (Opens in new window)

Published on December 22, 2022December 22, 2022By Bhumika Indulia

Leave a comment1091 views

Call For Papers Law School News

Call for Papers | AMU Law Society Review

About the AMU Law Society Review The AMU Law Society Review is the flagship journal of the Faculty of Law,

Click to share on Facebook (Opens in new window)
Click to share on Twitter (Opens in new window)
Click to share on LinkedIn (Opens in new window)
Click to share on WhatsApp (Opens in new window)
More

Click to print (Opens in new window)
Click to email a link to a friend (Opens in new window)
Click to share on Telegram (Opens in new window)
Click to share on Reddit (Opens in new window)
Click to share on Tumblr (Opens in new window)
Click to share on Pinterest (Opens in new window)
Click to share on Pocket (Opens in new window)
Click to share on Skype (Opens in new window)

Published on December 17, 2022December 17, 2022By Bhumika Indulia

Leave a comment1464 views

From Banning to Regulating: Unexpected Journey of Cryptocurrencies in India

by Tariq Khan† and Gauri Rajput††
Cite as: 2022 SCC OnLine Blog Exp 11

Click to share on Facebook (Opens in new window)
Click to share on Twitter (Opens in new window)
Click to share on LinkedIn (Opens in new window)
Click to share on WhatsApp (Opens in new window)
More

Click to print (Opens in new window)
Click to email a link to a friend (Opens in new window)
Click to share on Telegram (Opens in new window)
Click to share on Reddit (Opens in new window)
Click to share on Tumblr (Opens in new window)
Click to share on Pinterest (Opens in new window)
Click to share on Pocket (Opens in new window)
Click to share on Skype (Opens in new window)

Published on February 3, 2022July 24, 2023By Bhumika Indulia

2 Comments2441 views

Will the year of Cryptocurrency ever arrive in India?

by Swarnendu Chatterjee† & Yashika Bhardwaj††

Click to share on Facebook (Opens in new window)
Click to share on Twitter (Opens in new window)
Click to share on LinkedIn (Opens in new window)
Click to share on WhatsApp (Opens in new window)
More

Click to print (Opens in new window)
Click to email a link to a friend (Opens in new window)
Click to share on Telegram (Opens in new window)
Click to share on Reddit (Opens in new window)
Click to share on Tumblr (Opens in new window)
Click to share on Pinterest (Opens in new window)
Click to share on Pocket (Opens in new window)
Click to share on Skype (Opens in new window)

Published on August 2, 2021August 3, 2021By Editor_4

6 Comments2414 views

Digital Tax: The changing contours of tax structure in India

by Ajay Sharma and Nikhil Gupta†

Click to share on Facebook (Opens in new window)
Click to share on Twitter (Opens in new window)
Click to share on LinkedIn (Opens in new window)
Click to share on WhatsApp (Opens in new window)
More

Click to print (Opens in new window)
Click to email a link to a friend (Opens in new window)
Click to share on Telegram (Opens in new window)
Click to share on Reddit (Opens in new window)
Click to share on Tumblr (Opens in new window)
Click to share on Pinterest (Opens in new window)
Click to share on Pocket (Opens in new window)
Click to share on Skype (Opens in new window)

Published on October 22, 2019July 14, 2020By Bhumika Indulia

1 Comment5884 views

Advertisement

Advertisement

SUBSCRIBE OUR NEWSLETTER for Latest Updates including Case Briefs, Legislation Updates, Law School News, Experts Corner and a lot more

Subscribe to our Newsletter

Get weekly latest news and updates in your e-mail

Subscribe to our Newsletter

Get weekly latest news and updates in your e-mail

News Submissions

blog@scconline.com

Article Submissions

articles@scconline.com

Download SCC Online App for Android Users/IOS Users

Disclaimer : The content of this Blog are for informational purposes only and for the reader's personal non-commercial use. The views expressed are not the personal views of EBC Publishing Pvt. Ltd. and do not constitute legal advice. The contents are intended, but not guaranteed, to be correct, complete, or up to date. EBC Publishing Pvt. Ltd. disclaims all liability to any person for any loss or damage caused by errors or omissions, whether arising from negligence, accident or any other cause.

© EBC Publishing Pvt. Ltd. All rights reserved.

×