Director General
CCI | Conduct of Zomato and Swiggy, anti-competitive? DG to investigate
Competition Commission of India (CCI): The Coram of Ashok Kumar Gupta (Chairperson) and Sangeeta Verma and Bhagwant Singh Bishnoi (Members) held that,
Clipping The DG’s and CCI’s Investigative Power: Recent Trends
Dhruv Rajain, Principle Associate, Siddhant Khetawat, Associate and Shreya Joshi, Associate, Cyril Amarchand Mangaldas
Cite as: (2020) PL (Comp. L) January 75
Mere search under Section 240A of Companies Act without seizure won’t suffice the purpose of investigation
Supreme Court: Asking High Court to be more circumspect before it restrains an investigation under the statutory authority of the Director General