Directorate General of Safeguards renamed as Directorate General of Anti-profiteering
G.S.R (E).- In exercise of the powers conferred by Section 164 of the Central Goods and Services Tax Act, 2017 (12 of
G.S.R (E).- In exercise of the powers conferred by Section 164 of the Central Goods and Services Tax Act, 2017 (12 of