Explained| Order 6 Rule 17 CPC: Doctrine of dominus litus for amendment of plaint
Supreme Court: The Division Bench of M.R. Shah* and B.V. Nagarathna, JJ., explained the legal propositions governing Order 6 Rule
dominus litus
Plaintiff being dominus litus has complete freedom to choose parties to the action
Calcutta High Court: A Single Judge Bench comprising of Sanjib Banerjee, J., decided a petition wherein it was held that a stranger