delhi high court
Case BriefsHigh Courts

“A prisoner’s basic constitutional rights persist, even behind bars. Therefore, any measures restricting an individual’s freedom must not infringe upon their inherent dignity and rights.”

Case BriefsHigh Courts

Madras High Court: Opining that “Cinema Hall, which seeks to prohibit carrying of drinking water inside the Cinema Hall for security reasons,

Case BriefsHigh Courts

Uttaranchal High Court: A Division Bench comprising of Ramesh Ranganathan, CJ and Lok Pal Singh, J. directed the respondents to inform the