Date of Birth Proofs in Legal Contexts
Law made Easy

These proofs serve as pillars of trust and accountability in numerous domains, from financial transactions to access to social services. Balancing innovation with protection remains paramount to ensure that identity verification mechanisms remain reliable and secure in an increasingly digitized world.

lmv license for transport vehicle
Case BriefsSupreme Court

Supreme Court left it to the Union Government to determine whether a change in law was warranted through diverse considerations falling within its remit during policy making choices and decisions.

Calcutta High Court
Case BriefsHigh Courts

Calcutta High Court: Moushumi Bhattacharya, J. took cognizance of a petition which was filed praying for quashing an order passed by the

Case BriefsHigh Courts

Punjab and Haryana High Court: Anil Kshetarpal, J., denied interfering with the decision of the Motor Accident Claims Tribunal with regard to

Case BriefsHigh Courts

Karnataka High Court: Ashok G. Nijagannavar, J., allowed the appeal and enhanced the compensation in light of the “pay and recover” principle.

Legislation UpdatesNewsNotifications

Ministry of Road Transport and Highways has issued a notification for amendment  to the FORM 1 and FORM 1A of the Central

Hot Off The PressNews

In a move to benefit skilled persons from economically underprivileged sections of the society, the Ministry of Road Transport and Highways has

Case BriefsHigh Courts

Punjab and Haryana High Court: An appeal was allowed by a Single Judge Bench comprising of Harinder Singh Sidhu, J., filed against