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Drugs and Cosmetics Rules

Foreign Legislation Legislation Updates

Drugs and Cosmetics (5th Amendment) Rules, 2017, notified

G.S.R. 250(E).—Whereas a draft of certain rules further to amend the Drugs and Cosmetics Rules, 1945 was published as required by Section 12

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Published on March 29, 2017April 27, 2018By Saba

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