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E-Cigarettes

Hot Off The Press News

San Francisco bans sale of E-cigarettes

San Francisco becomes the first U.S State to ban the sale of e-cigarettes. Mayor of San Francisco will be signing the legislation

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Published on June 26, 2019June 26, 2019By Bhumika Indulia

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Hot Off The Press News

Texas increases legal age to 21 years — To purchase cigarettes, e-cigarettes or other tobacco products

Governor of Texas Greg Abbott while signing a Senate Bill 21 has increased the age to 21 from 18 to buy cigarettes,

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Published on June 11, 2019June 11, 2019By Bhumika Indulia

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